A team of SLS Pune represented by Disha Bhardwaj (Speaker), Sunaina Sharma (Speaker) and Samriddhi Kumar (Researcher) won the NLUO International Maritime Arbitration Moot (IMAM) Competition 2020 organized by National Law University Odisha in partnership with Bose & Mitra & Co., held from 20-23 August 2020. 

SLS Pune faced the team of NALSAR University of Law, Hyderabad in finals. The valedictory ceremony took place under the auspicious presence of Justice AK Sikri.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.