It gives me immense pleasure to inform you that Maharashtra National Law University, Aurangabad (MNLU, Aurangabad) in association and collaboration with Maharashtra National Law University, Nagpur (MNLU, Nagpur) and Law Mantra Organisation will be organizing One Day E- International Seminar on Artificial Intelligence and Law on 10th October 2020.  
 
The said International Seminar on “Artificial Intelligence and Law” will be attended and graced by Academicians, Bar Members, Members of the Legal fraternity not only from India but also abroad. The same will be inaugurated by Hon’ble Justice A. Muhamed Mustaque, Judge, High Court of Kerala, Hon’ble Justice Pratibha M. Singh, Judge, High Court of Delhi (In Principle) in the august presence of Prof. Irene Calboli, Professor of Law, Texas A&M University School of Law, Prof. D Werra, Professor of Law, University of Geneva, Prof. (Dr.) Vijender Kumar, Vice-Chancellor of Maharashtra National Law University, Nagpur, Prof. (Dr.) K.V. Sarma, Vice-Chancellor of Maharashtra National Law University, Aurangabad.  
 

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