The team from RML National Law University, Lucknow, comprising of Shravani Nag Lanka, Madhav Sirohi and Shreya Shrivastava emerged as semi-finalists in the 13th NALSAR Justice B.R. Sawhney Memorial Moot Court Competition, 2020.

This year, the Competition was organised virtually, from August 1st to August 16th. The moot proposition dealt with various aspects of Constitutional law, including the Citizenship Amendment Act, CJI being Master of the Roster, and regulation of lawyers’ fee.

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