NALSAR Society of International Law is organizing the first webinar for the new academic year by Ms. Vanya Kumar on the topic ‘Career Opportunities in International Law’ on 23rd August 2020 (Sunday) at 5:30 P.M. Ms. Kumar works as a Legal Officer at the Organization for the Prohibition of Chemical Weapons (OPCW) – the intergovernmental organization tasked with overseeing the implementation of the Chemical Weapons Convention, and holds an LLM from the University of Cambridge. Before joining the OPCW, she also had a brief stint at the International Criminal Court (ICC).

Over the last one year, we have come to the realization that not many of us are aware of the career opportunities in interest law or how to go about pursuing them, and believe that this session will help clarify at least some of it. The webinar will be Q&A centric and would span roughly an hour.

Please let us know here the questions you would like us to ask her. We will send the invitation to the meeting sometime soon.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.