A committee of seven Supreme Court judges is learnt to have recommended holding physical hearings in at least two or three of the 15 benches in the Supreme court as early as next week with some additional safety measures. Justices NV Ramana, Arun Mishra, Rohington Nariman, U U Lalit, A M Khanwilkar, DY Chandrachud and L N Rao are part of the committee set up by the CJI to look into the issue of resumption of physical hearings in the Supreme Court again.

The Supreme Court, since March 25, has been holding hearings through video conferencing due to a nationwide lockdown and even after the restrictions were relaxed, it has decided to continue with the practice. In the last week of July, the 7- judge panel headed by senior most judge Justice N V Ramana had apprised the bar leaders of its decision to not open the apex court for physical hearings “for the time being” and had assured to meet them again after two weeks to reconsider the issue.

(Source: PTI)


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