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NLU Jodhpur wins 1st International Commercial Arbitration Competition

NLU Jodhpur wins 1st International Commercial Arbitration Competition

Reported by Nisha Gupta

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Published on August 7, 2020August 6, 2020By Bhumika Indulia

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The NLU Jodhpur team comprising of Mr. Vivek Krishnani and Mr. Rajat Sinha (Batch of 2022) were adjudged Winners of the 1st International Commercial Arbitration Competition organised by Indore Institute of Law in association with the Peacekeeping and Conflict Resolution Team (PACT), held on 30th-31st July, 2020.

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