The Philomath will be conducting a Certificate Course on the Constitution of India starting August 17th, 2020, with a duration of two months. The course is intended to impart clear, concise and relevant knowledge regarding the Constitution, in order to equip subscribers with expertise in this particular field of law.
The faculty-in-charge will be Mr. Abhigya Kushwah, Advocate-On-Record, Supreme Court of India.
Features of The Course-
  • Live classes.
  • Daily recorded classes.
  • Complete access to all study materials.
  • Mock tests.
  • Case law discussions.
  • Latest amendment discussions.
  • Certificate after the completion of course by Adv. Abhigya Kushwah.
  • 24×7 Doubt Clearing Option.
In case of any queries, interested parties can contact The Philomath at tphilomath@gmail.com  as well as +91 9792154419.
Registration:
Paytm – 9792154419
Gpay/ UPI- 8010475569 (Prashant Kumar Singh)
For Bank Transfer-
A/C NO. – 1161108013305
IFSC CODE – CNRB0003133 (Canara Bank)
Beneficiary Name- Prashant Kumar Singh
For additional details as well as a complete time-table, please refer to the brochure HERE :
The registration form can be found HERE

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