Justice Sanjay Kumar Gupta of Jammu and Kashmir High Court, dies at age 59.

Background

Justice Sanjay Kumar Gupta was born on 24-11-1961, did matriculation from Oriental Academy, Jammu in 1976,  B.Sc with full medical subjects from G.G.M Science College, Jammu in 1982, and L.L.B. from University of Jammu.

Journey as an Advocate

Enrolled as an Advocate in Bar Council of Delhi in 1986, joined Jammu bar in the Chamber of S.S Lehar (Senior Advocate) and practised in all fields including Criminal, Civil, Revenue, MACT etc. in subordinate courts and before High Court.

Higher Judicial Service

He was selected as a direct recruit in Higher Judicial Service as District and Sessions Judge on 22-01-2004 and was posted as Additional District and Sessions Judge Doda, served as District and Sessions Judge in various Courts at Jammu, including 1st additional, 2nd additional, 3rd additional, Additional District and Sessions Judge and Principal District and Sessions Judge Jammu.

Furthermore, he also remained posted as 3rd and 4th additional District and sessions Judge Srinagar, Judicial member special tribunal, J&K at Jammu. One man-forest tribunal Jammu and Kashmir, Principal District and Sessions Judge Leh, Principal District and Sessions Judge, Rajouri.

Lastly, he was posted as Principal District and Sessions Judge, Jammu, from where elevated to permanent Judge of High Court of Jammu and Kashmir.

He took oath as a High Court Judge on 06-06-2017.


Also Read:

J&K HC | Unending period for launching remedy may lead to an unending uncertainty and consequential anarchy; application for condonation of delay rejected

J&K HC | Tehsildar directed to adjudicate the matter of equal bifurcation of land between the co-sharers as per relevant rules

J&K HC | Writ under Art. 226 admissible only if there is allegation of violation of a statutory duty on the part of statutory authority

J&K HC | Bail denied; no relief granted under S. 426 of J&K CrPC

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.