The US House of Representatives has passed a bipartisan legislation, urging China to peacefully de-escalate the situation with India along the Line of Actual Control (LAC). The House on Tuesday, had agreed to consider the bipartisan legislation sponsored by Indian-American Congressman, Raja Krishnamoorthi, along with Congressman Ro Khanna and lawmakers Frank Pallone, Tom Suozzi, Ted Yoho, George Holding, Sheila Jackson-Lee, Haley Stevens and Steve Chabot

This is the second legislative action that has been taken by the US on the issue; the first being an Amendment made to the National Defense Authorization Act (NDAA) by the House in which it unanimously slammed China’s  territorial assertiveness in the Galwan Valley in India and also in other disputed areas such as the South China Sea.

Such moves come across as a show of solidarity by the US, which claims to “stand with its allies and partners like India against Chinese military aggression.” The NDAA Amendment Resolution mentioned that, in mere ten days after reaching an agreement with India to de-escalate tension along the Line of Actual Control, China amassed 5000 soldiers and crossed into previously-disputed territory which was settled as Indian land after the 1962 Indo-China War. As a result of the skirmishes, 20 Indian soldiers and an unconfirmed number of Chinese soldiers were killed in Eastern Ladakh, the de facto border between China and India. The Resolution also acknowledged India’s commitment to peaceful methods of dispute-resolution.


                                                                                                Source: The Economic Times

[Image Source: Times of India]

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