About the Organiser

RGNUL Financial and Mercantile Law Review (RFMLR), first published in the year 2014, is a bi-annual, student-run, blind peer-reviewed law journal currently in its 7th volume and is one of the flagship publications of RGNUL. It was set up as an academic initiative to promote research and debate in areas of financial and economic law. The Review looks to understand the legal paradigm prevalent in India and South East Asia and how it affects finance and other cross border mercantile activities. The Editorial Board of RFMLR also operates the RFMLR Blog at www.rfmlr.com.

RFMLR is indexed on SCC Online and has been ranked among the Top 10 Law Reviews by SCC Online.

The Editorial Board of RGNUL Financial and Mercantile Law Review (Rajiv Gandhi National University of Law, Punjab) is organising a Workshop on “Demystifying the Due Diligence Universe”. The resource person for the Workshop is Mr Pratika Shankar, Managing Associate at Talwar Thakore & Associates (TT&A).

About the Workshop

Due diligence is a familiar term in the field of corporate law. It constitutes a basic component of any corporate lawyer’s work profile, yet this topic is hardly delved into detail in law schools. The concept can only be learnt through practical experiences and thus, understanding the practical aspects of due diligence becomes essential for a career in corporate law. The Workshop attempts to impart knowledge about these practical aspects. Reading material will be emailed to all participants before the workshop. Further, an assessment will be shared with the participants after the workshop and certificates will be issued after successful completion of the assessment.

About the Resource Person
Mr Pratika Shankar graduated from Rajiv Gandhi National University of Law, Punjab in 2013 with exceptional academic laurels and extra-curricular achievements. He has more than 7 years of experience of working with national and multinational corporations in the field of Corporate, M&A and Private Equity. Mr Shankar is also a Guest Faculty at SVKM’s Narsee Monjee Institute of Management Studies, Mumbai and a former Associate at Wadia Ghandy & Co. We believe that this Workshop shall be immensely helpful for students to gain practical knowledge and learn from the vast experience of Mr Shankar.

Date: July 25th, 2020 (Saturday)

Time: 4 p.m.

Register here: click HERE 

For any queries, please write to us at rfmlr@rgnul.ac.in.

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