About AIL Journal
Journal of Army Institute of Law [ISSN No: 0975-8208] is a faculty run, peer reviewed law journal. The journal is published annually. It is listed in UGC Consortium for Academic and Research Ethics (CARE) list. The journal is an
endeavour to enhance awareness on contemporary legal issues, engage in multidisciplinary study, and to analyze the various issues that shows the dynamism of law.
The journal seeks to provide a platform to academicians, professionals and research scholars, and students to contribute in multi-disciplinary discussions on the themes of law, justice, and society. The journal is guided by an editorial committee.
The Editorial Board of the Journal welcomes the submission of unpublished original articles, research papers, book reviews, and comments for its upcoming Volume XIV, Issue 2021.
It is an excellent opportunity for intellectuals to express innovative and practical writings, discuss challenges, latest developments and reformative solutions that can contribute further in the area of law and research. The erudite response of legal luminaries shall be solicited to enable the readers to explore challenges that lie before legislators, lawyers and the society at large, in the event of the ever changing social, economic and technological scenario.

  •  Submission Deadline
    All submissions (in soft copy) must reach the editor latest by 31st August 2020. You can visit the AIL website (www.ail.ac.in), under section “Publication” for guidelines for submission to be adopted for publication in the Journal and also for previous editions.
  • Submission Procedure
    The soft copy of the contributions is to be forwarded at ailjournal2021@gmail.com. All subscriptions and correspondence concerning the Journal should be sent to the Editorial Board: Dr. Puja Jaiswal, Dr. Harpreet
    Kaur, Assistant Professor of Law, Army Institute of Law, Mohali.

For more details, refer AILJournal-Guidelines

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