Justice Meenakshi Madan Rai, senior-most Judge of the Sikkim High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 15th July, 2020 to 06th August, 2020 (both days inclusive) during the absence of Shri Justice Arup Kumar Goswami, Chief Justice, Sikkim High Court, on leave.

NOTIFICATION


Ministry of Law and Justice

[Notification dt. 16-07-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.