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NLUJ released the new academic calendar for 2020-21

NLUJ released the new academic calendar for 2020-21

Reported by Nisha Gupta

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Published on July 9, 2020By Bhumika Indulia

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The Vice Chancellor released the new Academic Calendar 2020-21 for the Summer Semester commencing from August 1,2020 to December 26,2020.

For more details, refer Academic Calendar 2020-21

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