About UPES SCHOOL OF LAW:

School of Law, UPES was established in 2007 in Dehradun as College of Legal Studies (COLS). It is one of the best and foremost multidisciplinary law schools in India.  Its  accomplishments has moved it to the pinnacle of legal education by creating expertise in the highly expanding and dynamic areas of Energy, Corporate, Taxation, Intellectual Property and Cyber laws. The objective at School of Law is to produce competent and strong global legal professionals for the future who contribute to nation-building. School of Law includes programs like techno-legal programs such as LLM with specialization in Energy Laws and several specialized programs including B.Tech. LL.B. with specialization in Cyber Laws and IPR which is a field of prime importance in the future. The programs, at School of Law, enable students to develop strong legal acumen that would help them handle the complexities in legal matters of the entities they associate with and guide them through.

About the Journal:

UPES Student Law Review is a bi-annual, student run, double blind peer-reviewed legal e-journal based at School of Law, University of Petroleum and Energy Studies emanating and embracing legal scholarship. It is the publication that is entirely produced by the student board of the University under supervision of faculty advisors.

The UPES SLR Journal aims to publish comprehensive treatments of subjects (“articles”), written by law students at graduate  and postgraduate grades as well as shorter pieces, commonly called “notes” and “comments”.

Last date for abstract submission: 7th August 2020.

Communication  of Acceptance of abstracts: 22nd August 2020

Last date for final submission of full paper: 22nd September 2020

Long Articles/Research Papers: 5,000 to 7,000 words (inclusive of footnotes)
Essays: 3,000 to 5,000 words (inclusive of footnotes)

Case Notes and Legislative Comments: 2,000 to 3,000 words (inclusive of footnotes)

Book Reviews: 2,000 words (inclusive of footnotes)

All the submissions must consist of an Abstract of not more than 300 words, the main contribution and a declaration of originality. The abstract will not be included in the word limit.

A submission can be co-authored by a maximum of two people.

Authors are requested to send their original, unpublished submissions in .doc/.docx format to upesstudentlawreview@ddn.upes.ac.in

For more details –
To know more about the Journal, click on the following link – click HERE 

To access the detailed Call for Papers, click on the following link, Click HERE

For any query and clarification contact at:

Mr. Kumar Rishabh Parth

E-mailthisiskumarrishabh@gmail.com

Contact No.-9990718785

Mr. Arush Agarwal

E-mail:  arushagarwal.aa@gmail.com

Contact No.-7465939386

Email us at: upesstudentlawreview@ddn.upes.ac.in
Facebook: https://www.facebook.com/schooloflawUPES/

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