NCLAT | Term of Justice (Retd.) Bansi Lal Bhat as officiating Chairperson — Extended

The term of office of Justice (Retd.) Shri Bansi Lal Bhat, Member (Judicial) as officiating Chairperson, NCLAT is further extended for a

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The term of office of Justice (Retd.) Shri Bansi Lal Bhat, Member (Judicial) as officiating Chairperson, NCLAT is further extended for a period of three months with effect from 15.06.2020 or until a regular Chairperson is appointed or until further orders, whichever is the earliest.

NOTIFICATION

Ministry of Corporate Affairs

[Notification dt. 06-07-2020]

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