On its 2nd Foundation Day, the Campus Law Centre Alumni Association (“CLCAA”) in collaboration with Mr Siddharth Marwah, Treasurer, CLCAA, is delighted to announce the “B.R. Handa Memorial Scholarship”, in memory of Late Shri B.R. Handa, who was one of the leading criminal lawyers of his days. The scholarship shall be a full tuition fee scholarship to meritorious students of  Campus Law Centre, Faculty of Law, University of Delhi (“CLC”), on a need-based criteria.

The scholarship is in line with our motto and belief that no one should have to discontinue his / her studies on account of financial constraints.

The scholarship will include the following:

  • the entire tuition fee of the student for the academic year at CLC;
  • a digital device for ease of access to online education; and
  • monetary help to the student for  buying his / her books and reading material.

The scholarship will be open to all the current students of CLC. The desirous students will be required to fill up an application form and submit the requisite documentary evidence for verification purposes. The application link will be uploaded on the website of the CLCAA shortly.

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