The University School of Law and Legal Studies of GGSIPU will be conducting an online lecture on Supreme Court Practice & Career Prospects During and Post COVID-19 Period on June 09, 2020 at 11:00 AM.
The Guest Speaker will be Advocate-on-Record Shriya Maini, who is also visiting faculty at NLU-D. An graduate from GNLU and a BCL holder from the University of Oxford, she will be providing an insight into the constitutional and practical changes that have happened to the Apex Court in these times. She will also be touching on the profession post a COVID-19 world and what prospects young lawyers and law students can look forward to.
The same will be conducted via Zoom and is free for all. Please visit this link to join the same. The password for the meeting is 775461.

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