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Chhattisgarh HC decides to dispense with Summer Vacation this Year

Chhattisgarh HC decides to dispense with Summer Vacation this Year

Chhattisgarh High Court decides to dispense with the Summer Vacation from 18-05-2020 to 12-06-2020. Barring already declared holidays, rest of the days

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Published on May 9, 2020May 9, 2020By Bhumika Indulia

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Chhattisgarh High Court decides to dispense with the Summer Vacation from 18-05-2020 to 12-06-2020. Barring already declared holidays, rest of the days during this period shall be treated as working days.

Read the Official Order here:

Chhattisgarh High Court

[Order dt. 07-05-2020]

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Barring holidays cancellation Chhattisgarh High Court Summer Vacation COVID-19

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