Court has decided to open the Courts at Allahabad as well as at Lucknow from 8th May, 2020 in two different shifts having different sessions for criminal as well as civil matters.

The timing for each session shall be from 10.30 am to 12.30 pm and from 1.30 pm to 3.30 pm. While making the Courts operational all protocol pertaining to social distancing shall be maintained.

The arrangement aforesaid shall remain in currency till further orders.

All fresh matters may be filed manually as well as by electronic mode for taking up fresh matters. No need shall be there to file any urgency application.

Other necessary modalities for smooth functioning of the system shall be settled by the Hon’ble Chief Justice, subsequently.

To access the Notice, please click the below link:

NOTICE


Allahabad High Court

[Order dt. 04-05-2020]

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