President is pleased to appoint (i) Justice Biswajit Basu, (ii) Justice Amrita Sinha, (iii) Justice Jay Sengupta and, (iv) Justice Madhumati Mitra, Additional Judges of the Calcutta High Court, to be Judges of the Calcutta High Court with effect from the date they assume charge of their respective offices.

President is pleased to appoint Shri Abhijit Gangopadhyay, to be an Additional Judge of the Calcutta High Court for a period of six months with effect from 2nd May, 2020.

Notification

Notification 

Notification


Ministry of Law and Justice

[Notification dt. 21-04-2020]

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