President appoints Justice Dipankar Datta, Judge of the Calcutta High Court, to be the Chief Justice of the Bombay High Court with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt. 23-04-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.