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BREAKING| COVID 19 | Supply of non-essential goods prohibited by E-commerce companies

BREAKING| COVID 19 | Supply of non-essential goods prohibited by E-commerce companies

It has been clarified by Ministry of Home Affairs that supply of non-essential goods by e-commerce companies will remain prohibited during lockdown.

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Published on April 19, 2020April 19, 2020By Bhumika Indulia

Advertisement

It has been clarified by Ministry of Home Affairs that supply of non-essential goods by e-commerce companies will remain prohibited during lockdown.

Read the notification here:

NOTIFICATION

Ministry of Information & Broadcasting

[Source: PIB]

[Press Release dt. 19-04-2020]

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Coronavirus COVID-19 E-commerce Companies Lockdown Non-Essentials

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