In the wake of continuing COVID-19 outbreak in the country, Union Ministry for Home Affairs (MHA) has decided to extend the suspension of all existing visas granted to foreigners, except to those belonging to diplomatic, official, UN/international organizations, employment and project categories, till 3rd May, 2020.

MHA has further directed that all incoming passenger traffic into India through any of the 107 Immigration Check Posts shall remain suspended till 3rd May, 2020. However, no such restriction would apply to vehicles, planes, ships, conveyance, trains etc. carrying any goods and supplies whether essential or non-essential. Their crew, sailor, driver, helper, cleaner etc. shall be subjected to thorough medical screening for COVID-19.

Click here to see Official Communication


Ministry of Home Affairs

[Press Release dt. 17-04-2020]

[Source: PIB]

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