NGT

NGT Benches shall be restricted only to urgent matters till the 03-05-2020 to prevent the spread of CoronaVirus.

In pursuance with extension of lockdown in the country to prevent spread of Novel Corona Virus till 03.05.2020 and in continuation of the Office Order dated 25.03.2020, on the above subject, it is hereby notified for all concerned that the instructions issued vide NGT order No. NGT/PB/87Admn/2016/583 (AD) dated 23.03.2020 shall remain in force till 03.05.2020, after which the situation will be reviewed.


National Green Tribunal

[Office Order dt. 14-04-2020]

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