SC Collegium recommends appointment of — Justice Abhijit Gangopadhyay as Additional Judge of Calcutta HC — for a fresh term of 6 months

Supreme Court Collegium recommends the appointment of an Additional Judge of the Calcutta High Court. Following are the Judges: Justice Abhijit Gangopadhyay

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Published on April 7, 2020April 7, 2020By Bhumika Indulia

Supreme Court Collegium recommends the appointment of an Additional Judge of the Calcutta High Court.

Following are the Judges:

Justice Abhijit Gangopadhyay — for a fresh term of 6 months w.e.f. 02-05-2020.

Supreme Court Collegium

[Statement dt. 06-04-2020]

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One comment

ABHIJIT KUMAR GANGOPADHYAY Dec 27, 2020

Please send a profile photo of Hon. Justice Abhijit Kr. Gangopadhyay.

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SC Collegium recommends appointment of — Justice Abhijit Gangopadhyay as Additional Judge of Calcutta HC — for a fresh term of 6 months

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