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Appointment of 3 Judges of Common High Court for Union Territory of J&K and Ladakh

Appointment of 3 Judges of Common High Court for Union Territory of J&K and Ladakh

President appoints the following as the Judges of the Common High Court for the Union Territory of Jammu and Kashmir and Union

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Published on April 4, 2020April 4, 2020By Bhumika Indulia

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President appoints the following as the Judges of the Common High Court for the Union Territory of Jammu and Kashmir and Union Territory of Ladakh in order of seniority:

Vinod Chatterji Koul
Sanjay Dhar
Puneet Gupta

Ministry of Law and Justice

[Notification dt. 03-04-2020]

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appointment of judges Common High Court for Union Territory of J&K and Ladakh Puneet Gupta Sanjay Dhar Vinod Chatterji Koul

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