Chief Justice of the Chhattisgarh High Court expressed his desire to give some contribution on behalf of Judiciary of the State of Chhattisgarh to the noble cause of dealing with any kind of emergency or distress situation, therefore, all the Judges, Registry Officers and employees of High Court and all the Judicial officers and employees of Sub-ordinate Judiciary of the State of Chhattisgarh are requested to donate one day’s salary to the CM’s Relief Fund for Corona.

Contribution will, however, be on voluntary basis, therefore, those Officers/Officials of High Court who do not wish to contribute may intimate Accounts Officer, High Court of Chhattisgarh.

To read the Circular, please click here:

CIRCULAR


Chhattisgarh High Court

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