National Company Law Tribunal

Extension of tenure of BSV Prakash Kumar, Judicial Member, NCLT as Acting President — National Company Law Tribunal.

The extension period has been would come into effect from 05-04-2020 for 3 months to ill joining of new President or until further orders whichever is earlier.

The same was notified by Ministry of Corporate Affairs.


Ministry of Corporate Affairs

[Dated: 02-04-2020]

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