For the purpose of filing of pleadings, petitions, affidavits or other documents in High Court and all other Courts in State of Tripura, following specifications of paper and font type would be applicable:

“Superior quality A4 size paper having not less than 75 GSM printing on both sides of paper with font — Times New Roman, font size 14, in one and half line spacing (for quotations and indents — font size 12 in single line spacing), with margin of 4 cm on left & right snd 2 cm on top & bottom.”

For all other internal communications and official purposes of Registry of the High Court and other courts of District Judiciary also, A4 size paper having not less than 75 GSM would be utilized and except for judgments of Courts, printing may be done on both sides in all documents.


Tripura High Court

[Order dt. 23-03-2020]

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