A team comprising of Siddharth Jain, Mitali Goyal and Mayuri Vyas from Rajiv Gandhi National University of Law, Punjab were adjudged Winners of 2nd Jagannath Memorial National Moot Court Competition, JEMTEC School of Law (affiliated to GGSIPU, Delhi).

Additionally, Mayuri Vyas also bagged the trophy for the best mooter.

The event witnessed participants from prominent law school like Symbiosis Law School, Pune, Christ University, Bangalore, School of Excellence in Law, Chennai and many other institutions.
The proposition was based on Constitutional law.

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