The Editorial Board of the Journal of Innovation, Competition and Information Law (JICIL) is now inviting applications from editors to contribute to the activities of the journal by being a member of the Editorial Board.

ABOUT THE JOURNAL

Journal of Innovation, Competition and Information Law (JICIL) is a peer-reviewed law journal aimed at understanding the nexus between the laws relating to intellectual property rights, anti-trust and information or data, including personally identifiable information. This journal aims to make an effort in identifying the key areas of Intellectual Property and Competition Law that coincide or overlap each other and yet remain complementary. There is huge scope for application of Intellectual Property and Anti-Trust Laws in India and therefore, this journal seeks to delve into academic research so a legitimate contribution may be made to the practice and jurisprudence around these laws. Information Era, the code name for the Twenty-First century, is indispensable to the growth and progress of a modern economy, particularly data based economies. Further, we may recognize that the basis of Intellectual Property happens to be application of the idea and exclusivity thereon while the object of Competition Law is also based on information, be it in the nature of trade secrets, protected information or through practical tools such as non-disclosure agreements. Information is the key to power in the 21st century and therefore it is important to recognize the same and in support of this theory, this journal extends the scope of examination and inquiry to Information Law.

APPLICATION PROCESS

Applications must include the following:

  1. Cover Letter (Briefly indicating past Editorial and Writing Experience) (Applicants having experience in Competition Law, IPR & Technology Law will be preferred).
  2. Curriculum Vitae (Not more than 2 pages) (Only pdf format).
  3. Writing Sample (1000-2000 Words)

SUBMISSION PROCEDURE

Applicants are required to send their application at info@jicil.info. Applications must be made with the Subject of the email as ‘Application for Editorial Position (JICIL)’. The applications must be submitted on or before March 30, 2020, 11:59 pm.

Please go through all the requirements carefully. Incomplete applications will not be considered.   NOTE: The shortlisted applicants would be notified by 10th April, 2020. Please consider your application as rejected if no intimation has been communicated till the same.

CONTACT DETAILS

For more details, you may refer to our website http://jicil.info/ , and any other queries or clarifications may be addressed at info@jicil.info or to the undersigned:

Ms. AnubhutiMaithani, Publishing Editor- publishingeditor@agradoot.in

Ms. Ashna Chhabra, Editor-in-Chief-eic@jicil.info

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.