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USLLS, GGSIPU wins runners up trophy at 2nd SAARCLAW – JLU International Moot Court Competition 2020

USLLS, GGSIPU wins runners up trophy at 2nd SAARCLAW – JLU International Moot Court Competition 2020

Reported by Sarthak Yadav

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Published on March 7, 2020March 7, 2020By Bhumika Indulia

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A team comprising of Kaushitaki Sharma, Paridhi Gaur and Dev Sareen (II Year) have been declared as “Runners-Up” at the 2nd SAARCLAW – JLU International Moot Court Competition 2020.

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Previous storyNLUJAA wins 16th KK Luthra National Moot Court Competition, 2020

Next storyLive Blog- 2nd Vox Anatolis National Moot Court Competition- NLU Assam, Guwahati [March 6-8]

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One comment

Chitta Mar 8, 2020

Wow.. A grand achievement by the Delhi Team.. Congratulations.. Miles to go..

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