President rejects the mercy petition of Pawan Gupta one of the convicts in Nirbhaya Case.

A Delhi court had deferred till further orders the March 3 execution of the four convicts after one of the convicts Pawan Gupta filed mercy petition before the president.

Advocate AP Singh who represented the Nirbhaya Convicts had filed the mercy petition on behalf of Pawan Gupta.


[Source: ANI]

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