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NUJS emerged as semi finalist at D.M. Harish Memorial International Moot Court Competition 2020

NUJS emerged as semi finalist at D.M. Harish Memorial International Moot Court Competition 2020

Reported by Raksha Raina

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Published on March 2, 2020March 1, 2020By Bhumika Indulia

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The NUJS team consisting of Jayanth Bj, Dhruv Gupta, Sanya Rizvi and Anushka Singh have emerged as the SEMI FINALISTS at the D.M. Harish Memorial International Moot Court Competition 2020. They also won the BEST MEMORIAL award

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