As reported by ANI,

A Division bench comprising of DN Patel CJ and C Harishanka, J. of Delhi High Court have issued a notice with regard to the identification and clearance of the roads that have been blocked by the protesters while protesting against the new Citizenship Law.

The petition was filed by an activist Ajay Gautam with regard to identifying the roads and for the evacuation of the protesters with an immediate clearance of the roads.

It also sought action against the opposition leaders who were allegedly provoking protesters at Shaheen Bagh.


[Source: ANI]

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