As reported by ANI,
Petitions have been filed seeking registration of FIR against Rahul Gandhi, Sonia Gandhi, Priyanka Gandi, Manish Sisodia, Assaduddin Owaisi and Akbaruddin Owaisi over their alleged hate speeches.
Application also sought directions to the National Investigation Agency to probe violence in North-East Delhi.
[Source: NIA]
Had this decision on CAA and NRC were taken before India became Republic in the year 1950, the problem would not have been there. Anyway, better late than never. This so called agitation would die down by its weight.