ABOUT THE CONFERENCE

As a matter of its contribution towards development and promotion of ADR in India, the ADR Society of Maharashtra National Law University, Nagpur takes pride in presenting the first conference on Recent Trends in Mediation.

BROAD SUB-THEMES

Participants are required to submit papers on the following themes or related to it:

[A] Mediation: Issues and Challenges

[B] Mediation: Ethics and Role of Mediator

[C] Trans-national Mediation Issues

[D] Usage of Mediation in different areas

DATE OF THE CONFERENCE

21 March, 2020

ELIGIBILITY
Conference papers are invited from Students, Academicians, Research Scholars, Professionals, Advocates/Practitioners and other stakeholders of Alternative Dispute Resolution System.

VENUE OF THE CONFERENCE

Maharashtra National Law University, Nagpur Moraj Design and Decorator (DnD) Building, Near Oil Depot, MIHAN Fly Over, Wardha Road, Khapri, Nagpur-441108 Maharashtra.

REGISTRATION
For Presenting a Paper

  1. Students/ Research Scholars: Rs. 500/-
  2. Professionals/Others: Rs. 1000/-

For Attending the Seminar

  1. Students/Research Scholars: Rs. 100/-
  2. Professionals/Others: Rs. 200/-:

Account Name: Maharashtra National Law University, Nagpur
Account Number: 37359307907
IFS Code: SBIN0018676
Mihan Branch, Nagpur

Also, the duly filled registration form must be submitted at conference.nlunadr@gmail.com by 10th March, 2020.

IMPORTANT DATES
Deadline for Submission of Full Paper: March 1, 2020.
Confirmation of Full Paper: March 7, 2020.
Last Date for Registration: March 10, 2020.
Conference Date: March 21, 2020 (Saturday).

ACCOMMODATION

The organizer will NOT provide accommodation and the candidates are expected to arrange their accommodation at their own. (Accommodation will be arranged on the payment of extra charges of Rs. 1500/-)

CONTACT

For any queries / clarification please feel free to write us at –conference.nlunadr@gmail.com

Mr. Prakhar Agarwal (Ph. No: 9560499083)

Ms. Pranali Tayade (Ph. No: 8275473116)

Ms. Aditi Singh (Ph. No: 843943113)

Conference Brochure

Registration Form (1) (1)

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