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SC Collegium recommends transfer of — Justice Subramonium Prasad from Madras HC to Del HC

SC Collegium recommends transfer of — Justice Subramonium Prasad from Madras HC to Del HC

Supreme Court Collegium recommends the transfer of Justice Subramonium Prasad, Judge, Madras High Court to Delhi High Court. He was Elevated as

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Published on February 15, 2020February 15, 2020By Bhumika Indulia

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Supreme Court Collegium recommends the transfer of Justice Subramonium Prasad, Judge, Madras High Court to Delhi High Court.

He was Elevated as an Additional Judge of the High Court of Madras on 04.06.2018

Supreme Court Collegium

[Collegium Statement dt. 12-02-2020]

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Delhi High Court Justice Subramonium Prasad Madras High Court Supreme Court Collegium

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