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NLUJ wins runners up trophy at 21st D.M. Harish Memorial International Moot Court Competition

NLUJ wins runners up trophy at 21st D.M. Harish Memorial International Moot Court Competition

Reported by Nisha Gupta

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Published on February 15, 2020February 17, 2020By Bhumika Indulia

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NLUJ team comprising of Jayesh Kumar Singh, Shloka Shah and Shrestha Mathur has been adjudged as the runner ups of 21st D.M. Harish Memorial International Moot Court Competition. Also, Jayesh Kumar Singh bagged the award for the 2nd Best Speaker of the overall competition

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