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SLS Pune wins runners up trophy at 29th All India Moot Court Competition organised by Kerala Law Academy

SLS Pune wins runners up trophy at 29th All India Moot Court Competition organised by Kerala Law Academy

Reported by Nikita Jaitly

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Published on February 13, 2020February 13, 2020By Bhumika Indulia

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The Team comprising of Dyuthi Kurian Puliyeli, Megha Joseph (Speakers) and Vaishnavi Suresh (Researcher) wins first runner up trohpy at 29th All India Moot Court Competition, Kerala Law Academy, Thiruvananthapuram held from 6-8 Feb, 2020.

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