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SC Collegium | Appointment of an Additional Judge as Permanent

SC Collegium | Appointment of an Additional Judge as Permanent

Supreme Court Collegium approves the proposal for appointment of Justice Rahul Chaturvedi, Additional Judge of Allahabad High Court as a Permanent Judge

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Published on February 13, 2020February 13, 2020By Bhumika Indulia

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Supreme Court Collegium approves the proposal for appointment of Justice Rahul Chaturvedi, Additional Judge of Allahabad High Court as a Permanent Judge of that High Court.

Supreme Court of India

[Collegium Statement dt. 12-02-2020]

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