Faculty of Law, The ICFAI University Jharkhand, is organizing a one day National Conference on “Data Privacy and Cyber Security Laws in India” on 15th February, 2020 (Saturday).
Faculty of Law invites Research Papers, Articles & Case Studies from Students, Academicians, Advocates, Research Scholars & all the members of intellectual community to come for paper presentation, poster presentation & discussion which will take place during the conference.
Important Dates
Deadline for Abstract Submission: 10th February 2020
Deadline for Communication of Acceptance of Abstract:11th February 2020
Deadline for Submission of Full Paper: 12th February 2020
Deadline for Registration: 12th February 2020
On Spot Registration: 15thFebruary 2020
Registration till 12thFebruary, 2020
Rs. 1000 for Research Scholars
Rs. 1000 for Advocates/Academicians
Registration after 12thFebruary, 2020& on Spot Registration
Rs. 700 for Students
Rs. 1200 for Research Scholars
Rs. 1200 for Advocates/Academicians
Co-authorship is allowed and also each author is required to register and pay the registration fee individually.
The registration fee includes Kit, Conference Proceedings, Tea and Lunch on the day of the conference.
**Accommodation charges extra (if applicable).
For detailed information a copy of brochure is attached herewith and for any queries please call: +917465087164, +919110056977
OR mail us at: seminars.fol@iujharkhand.
