In exercise of the powers conferred by Section 16 (2) of the Advocates Act, 1961 and in accordance with the Rules framed by the High Court thereunder the High court of Judicature at Bombay is pleased to designate following advocates as Senior Advocates, with effect from 10th February 2020:-
Rajkumar Bhaskar Thakare
Jayant Pandurang Mulgaonkar
Mukesh Vitthalrao Samarth
Ramchandra Gajanan Ramani
Agnelo Francis Diniz
Rajendra Vyankatesh Pai
Ravindra Laxmanrao Khapre
Tushad Khurshcd Cooper
Santosh Rama Rivankar
Sanjog Sadanand Parab
Rajendra Adhik Shirodkar
Manoj Shamrao Mohite
Pradeep Shivnarian Jetly
Rajendraumar Sudhakar Deshmukh
Vijaykumar Damodhar Sapkal
Vishwajit Parshuram Sawant
Aabad Harshad Ponda
Snehal Krishnakant Shah
Nikhil M Sakhardande
Birendra Kumar Saraf
Zal Tehmtan Andhyarujina
Sharan Haresh Jagtiani
[Notification dt. 11-02-2020]
[Bombay High Court]
