Supreme Court: A bench headed by NV Ramana, J has appointed retired Kerala High Court Judge CN Ramachandran Nair to conduct an inventory of Sabarimala deity’s ornaments. The Court has asked Justice Nair to file a detailed report within four weeks and listed the matter for further hearing after four weeks.

The decision comes after the court took cognisance of the dispute between two factions in the Pandalam royal family, which is the custodian of the sacred ornaments of the Sabarimala temple.

(Source: ANI)

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