A team representing Symbiosis Law School, Pune at the 5th National Alternate Dispute Resolution Competition 2020 organised by School of Law, Christ University from  16th to 18th of January, 2020 has won the mediation competition!
 
The team comprised of Nipun Bhatia (II Year), Vikrant Sharma (II Year) and Devika Vengurlekar (IV Year). 

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