The 5 judge bench bench comprising of  Justices N V Ramana, Arun Mishra, R F Nariman, R Banumathi and Ashok Bhushan. Justices Banumathi and Bhushan dismissed the curative petitions filed by two of the four convicts in the 2012 Nirbhaya gang-rape and murder case Tuesday afternoon.
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Source: IndiaToday

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