It is observed that notwithstanding the Advisory issued on 11-12-2019, some TV Channels are telecasting content which do not appear to be in the spirit of the Programme Codes specified therein. It is, accordingly, reiterated that all TV Channels may abstain from showing any content which:

  • is likely to instigate violence or contains anything against maintenance of law and order or which promotes ani-national attitudes;
  • contains anything affecting the integrity of the nation
  • criticizes, maligns or slanders any individual in person or certain groups, segments of social public and moral life of the country

Ministry of Information and Broadcasting

[Advisory dt. 20-12-2019]

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