The team consisting of Purnima Mathur, 4th yr., Diksha Joshi, 3rd yr. and Amira Dhawan, 2nd yr. entered into the Regional Rounds of 15th Henry Dunant Memorial Moot Court Competition, 2019 after winning the India rounds and were adjudged the winners of the Regional Rounds.

The competition was organised by the International Committee of Red Cross, Geneva from December 10-12, 2019 in Nepal.

8 teams from across South Asia; 2 teams each from India, Sri Lanka, Nepal and Pakistan, were invited to participate in the Regional Round. The moot compromis was based on contemporary challenges of International Humanitarian Law with respect to nature of armed conflicts and jurisdiction of International Criminal Court over non-state parties in trans-boundary crimes.

Team SLS-NOIDA won the ticket to participate at the Asia-Pacific Rounds representing South Asia in 2020.

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