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NUJS wins 2nd NLU Delhi Justice Y K Sabharwal Constitutional Law Moot 2019

NUJS wins 2nd NLU Delhi Justice Y K Sabharwal Constitutional Law Moot 2019

Reported by Raksha Raina

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Published on December 12, 2019By Bhumika Indulia

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The team comprising of Tejas Popat, Saurav Rajurkar, Shivam Singhania and Anish Banerjee have finished as the winners of the 2nd NLU Delhi Justice Y K Sabharwal Constitutional Law Moot 2019. They also won the Best Memorial award, along with Tejas winning the Best Speaker award.

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