The NUALS Parliamentary Debate, 2020 is the flagship annual debating tournament conducted by the NUALS Debating Society. The event is scheduled to be held from 28th February 2020 to 1st March, 2020.

For this year’s edition, we will be collaborating with the Centre for Consumer Protection Law and Policy (CCPLaP), one of the sixteen Centres for Research and Learning at NUALS.

This year’s tournament shall follow the same format of a 2×2 British Parliamentary Debate with the n+1 rule for adjudicators and the event retains its closed event type, i.e, no graduates can participate in the event. Cross teams and independent adjudicators are encouraged to participate. There is a team cap of 40 teams for the event and slots for the teams will be allotted on a first come first serve basis.

We are pleased to inform you that your institution is eligible to pre-register for the event using the links provided below.

For Teams: click HERE
For Independent Adjudicators: click HERE

Like its past editions, this edition of NUALS Parliamentary Debate also promises to provide the best debating experience with a stellar core adjudicators line up. Hope to see you at the event!

For the further information kindly contact:

Ashna D.: +91 9544407235, +91 8848651899
Convenor

Animesh Pandey: +91 6387849053
Co-Convenor

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